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[Cites 0, Cited by 0] [Section 33A] [Entire Act]

State of Tamilnadu - Subsection

Section 33A(1) in The Tamil Nadu Co-Operative Societies Act, 1983

(1)The superintendence, direction and control of the preparation of electoral rolls for, and the conduct of, all elections to a co-operative society shall vest in the Tamil Nadu State Co-operative Societies Election Commission consisting of a Tamil Nadu State Co-operative Societies Election Commissioner.