Section 28(1)(A) in Rabindranath Tagore University Act, 2017

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(A)ex-officio members :

(I)the Vice-Chancellor;

(II)pro-Vice-Chancellor;

(III)Registrar-

(IV)Academic Registrar,

(V)the Director of Higher Education;

(VI)the Director of Technical Education, Assam;

(VII)the Director of Medical Education, Assam;

(VIII)the Deans of Faculties;

(IX)the Professors of the University;

(X)the University Associate Professors who are Heads of Department of Teaching;

(XI)the Librarian of the University;

(XII)President and Secretary of University Teachers' Association;

(XIII)the Principals of constituent college, if any.

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