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Union of India - Section

Section 6 in The Warehousing (Development and Regulatory) Authority, appointment of Chairperson and other members Rules, 2013

6. Deemed retired from Government Service.

- A person who, immediately before the date of assuming office as the Chairperson, or other member was in service of the Central Government, shall be deemed to have retired from the service on the date on which he enters upon office of such Chairperson or members.