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State of Odisha - Section

Section 22 in Orissa Government Vehicles (Control and Use) Rules, 1978

22.

Powers of Heads of Departments and Administrative Departments to condemn vehicles which have completed the total kilometre age prescribed for their full life or have outlived their prescribed life-span or both shall be as follows :
Head of Departments ... Full Powers in respect of vehicles of the Department and those of subordinate and attached offices (not under a Head of Department).
Administrative Departments ... Full powers in respect of vehicles of his own office and subordinate offices.