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[Cites 0, Cited by 0] [Section 209(2)] [Section 209] [Entire Act]

State of Haryana - Subsection

Section 209(2)(v) in Haryana Panchayati Raj Act, 1994

(v)[***] [Omitted 'clause (v)' by Haryana Act No. 25 of 2019, dated 17.7.2019.]