Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Protection Of Plant Varieties And Farmers' Rights Regulations, 2006 4. [ Jurisdiction. [Substituted by Notification No. G.S.R. 496(E), dated 15.6.2015 (w.e.f. 7.12.2006).] - The jurisdiction of the registrar shall be such as may be determined by the Authority from time to time.]
