Section 3(2)(e) in The Bihar and Orissa Nurses Registration Act, 1935

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State of Bihar - Subsection

Section 3(2)(e) in The Bihar and Orissa Nurses Registration Act, 1935

(e)three non officials (of whom at least two shall be females), not belonging to any of the classes mentioned in clauses (b), (c), or (d), to be nominated by the [State] [Substituted by ALO.] Government:

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State of Bihar - Subsection

Section 3(2)(e) in The Bihar and Orissa Nurses Registration Act, 1935