Himachal Pradesh High Court
Richa Sharma vs . State Of H.P. & Others. on 22 December, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Richa Sharma Vs. State of H.P. & others.
CWP No. 8811 of 2022 .
22.12.2022 Present: Mr. G.R. Palsra, Advocate, for the petitioner.
Mr. Adarsh K. Sharma, Additional Advocate General, for the respondents.
CWP No. 8811 of 2022 & CMP No. 17844 of 2022 Notice. Mr. Adarsh K. Sharma, learned Additional Advocate General, accepts notice on behalf of the respondents.
Respondents to file reply by the next date. r Stand over for three weeks.
( A.A. Sayed )
Chief Justice
December 22, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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