Section 27(1)(l) in The Maharashtra Universities Act, 1994

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State of Maharashtra - Subsection

Section 27(1)(l) in The Maharashtra Universities Act, 1994

(l)two teachers from amongst the teachers of the affiliated colleges with sixteen years teaching experience, who is not a principal, elected by the Senate from amongst the teachers of the affiliated colleges who are members of the Senate [of whom one shall be woman] [These words were added by Maharashtra 55 of 2000, section 21(a)(iv).],

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State of Maharashtra - Subsection

Section 27(1)(l) in The Maharashtra Universities Act, 1994