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[Cites 0, Cited by 19] [Section 52(1)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(1)(j) in The Copyright Act, 1957

(j)the performance, in the course of the activities of an educational institution, of a literary, dramatic or musical work by the staff and students of the institution, or of a cinematograph film or a sound recording if the audience is limited to such staff and students, the parents and guardians of the students and persons connected with the activities of the institution or the communication to such an audience of a cinematograph film or sound recording;