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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Joginder Pal vs . Hrtc & Ors. on 19 October, 2022

Bench: Sabina, Sushil Kukreja

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Joginder Pal vs. HRTC & ors.

CWP No.6746 of 2022 19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. Vishal Singh Thakur, Advocate on behalf of Ms. Shubh Mahajan, Advocate, for the respondents.

Notice. Mr. Vishal Singh Thakur, learned Advocate accepts notice on behalf of the respondents and seeks time to file reply.

List again on 14.12.2022.

( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 20/10/2022 20:03:14 :::CIS