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[Cites 0, Cited by 0] [Section 510] [Entire Act]

State of Punjab - Subsection

Section 510(a) in The Punjab Municipal Act, 1999

(a)cause or suffer to be brought or to flow into any lake, stream, tank, reservoir, cistern, well, duct or other place for water whether belonging to the Municipality or not, any drain or pipe communicating therewith any washing or other substance produced in the course of any such trade or manufacture as aforesaid; and