Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 265] [Entire Act] State of Meghalaya - Subsection Section 265(3) in Meghalaya Municipal Act, 1973 (3)The Board shall at all time keep in good repair all drains cesspools and the like vested in or belonging to it.Introduction of Schemes
