Section 8(1)(c) in The Spirituous Preparations (Inter-State Trade And Commerce) Control Act, 1955

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(c) in The Spirituous Preparations (Inter-State Trade And Commerce) Control Act, 1955

(c)seize such preparation and any document or other article which he has reason to believe may furnish evidence of the commission of an offence punishable under this Act or the rules made thereunder; and

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Union of India - Subsection

Section 8(1)(c) in The Spirituous Preparations (Inter-State Trade And Commerce) Control Act, 1955