Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Section 5] [Entire Act] State of Karnataka - Subsection Section 5(1) in THE KARNATAKA EPIDEMIC DISEASES ACT, 2020. (1)No person, institution or company shall contravene or disobey any of the provisions of section 4, rules, regulation or order made under this Act.
