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Orissa High Court

Nilamani Jena vs Meena Kumari on 1 August, 2023

Bench: Biswanath Rath, M.S.Sahoo

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         MATA No. 145 OF 2016
                          Nilamani Jena                        ....              Appellant(s)
                                                                           Mr.R.C.Jena,Adv.


                                                        -versus-


                          Meena Kumari                         ....            Respondent(s)
                                                                          Mr.O.Devdas,Adv.

                                      CORAM:
                                      JUSTICE BISWANATH RATH
                                      JUSTICE M.S.SAHOO
                                                      ORDER

01.08.2023 Order No.

09. 1. Mr.Jena, learned counsel for the Appellant through V.C. submits that there is personal service of the Appeal memo on the Respondent.

2. There is difficulty in attending the counsel for the Respondent through V.C. There is some problem creating embargo. In the circumstance, this Court directs Mr.Jena, learned counsel for the Appellant to bring the receipt on Record on the next date.

3. Put up this matter on 09.08.2023 for further hearing.

(Biswanath Rath) Judge Signature Not Verified (M.S.Sahoo) Digitally Signed Signed by: SWARNAPRAVA DASH Judge Reason: Authentication Location: High Court of Orissa Date: 02-Aug-2023 16:36:19 S.Dash Page 1 of 1