Patna High Court - Orders
Santosh Kumar Singh And Ors vs The State Of Bihar And Ors on 17 January, 2019
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.22355 of 2018
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1. Santosh Kumar Singh and Ors Son of Jai Prakash Singh, Resident of Haripur,
P.S. Banka, District- Banka.
2. Rakesh Ranjan Jha, Son of Pramod Kumar Jha, Resident of village P.O.-
Oraiya, P.S.- Barahat, District- Banka.
3. Naresh Kumar Mandal, Son of Sahdeo Mandal, Resident of Village-
Madhuvan, P.S- Velhar, District- Banka.
4. Barun Kumar, Son of Kishori Kumar Keshri, Resident of Village- Belthu,
P.O.- Harpur, P.S. Shahkund, District- Bhagalpur.
5. Abhishek Kumar Singh, Son of Devendra Kumar Singh, Resident of Village
P.O.- Pair Shivpuri, P.S.- Ghoraiya, District- Banka.
6. Brahamdeo Pandit, Son of Upendra Pandit, Resident of Village- Baliya, P.S.-
Belhar, District- Banka.
7. Ranjan Kumar Roshan, Son of Nathuni Mandal, Resident of Village P.O.-
Kapsauna, P.S.- Shahkund, District- Bhagalpur.
8. Diwakar Kumar, Son of Kamdev Prasad Yadav, Resident of Village-
Ghuthiyara, P.O.- Pathadda, P.S.- Phullidumar, District- Banka.
9. Pawan Kumar Mandal, Son of Udesh Prasad, Resident of Village-
Bhatuachak, P.S.- Makaita, District- Banka.
10. Vinita Kumari, Wife of Barun Kumar, Resident of Village- Govindpur, P.O.-
Panjwara, P.S.- Sahkund, District- Banka.
11. Kundan Kumar, Son of Anrudh Prasad Singh, Resident of At P.O. Badhauna,
P.S.- Barahat, District- Banka.
12. Gyanshankar Kumar Singh @ Gyanshankar Singh, Son of Anrudh Prasad
Singh, Resident of At P.O.- Badhauna, P.S.- Barahat, District- Banka.
13. Krishna Singh, Son of Sri Suryanath Singh, Resident of Village- Khajuraha
Mishra P.O.- Bhore, P.S.- Bhore, District- Gopalganj.
14. Nilamber Kumar, son of Shayamsundar Chaudhary, Resident of Village-
Meda, P.O.- Meda, P.S.- Katoria, District- Banka.
15. Rishi Kapoor, Son of Vinay Prasad Kapti, Resident of Village- Khushhalpur,
P.O.-Bousi, P.S.- Panjwara, District- Banka.
16. Santosh Kumar Pandit, Son of Murlidhar Pandit, Resident of Village-
Dharmdiha, P.S.- Barahat, District- Banka.
17. Mukesh Kumar Chaudhary, Son of Gaya Prasad Chaudahary, Resident of
Village- Barauni, P.S.- Rajaun, District- Banka.
18. Krishankant Singh Son of Bhikhari Singh, Resident of Village- Katiya, P.S.-
Rajaun, District- Banka.
... ... Petitioner/s
Versus
1. The State Of Bihar and Ors
2. The Principal Secretary, Education Department, Government of Bihar, Patna.
3. The Director, Secondary Education, Government of Bihar, Patna.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Rakesh Kumar Sharma
For the Respondent/s : Mr.Kameshwar Kumar Gp17
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Patna High Court CWJC No.22355 of 2018(3) dt.17-01-2019
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
3 17-01-2019The learned counsel for the petitioners prays that the present case be disposed of with a direction to the respondents to complete the selection process in question.
The learned counsel appearing for the respondents submits that in case, there is no impediment, the respondents are bound to complete the selection process.
Having regard to the submissions made by the learned counsel for the respective parties, the present writ petition is disposed of with a direction to the respondents to expedite the process of selection and complete the same, expeditiously.
(Mohit Kumar Shah, J) ajay gupta/-
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