Rajasthan High Court - Jaipur
Dhanraj Rawal Son Of Late Sh. Munna Lal vs State Of Rajasthan on 19 July, 2022
Bench: Manindra Mohan Shrivastava, Shubha Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 10364/2022
Dhanraj Rawal Son Of Late Sh. Munna Lal
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondents
For Petitioner(s) : Mr. Vikas Kabra, Advocate For Respondent(s) :
HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 19/07/2022 Issue notice to the respondents.
(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J Simple Kumawat /Lakshya Sharma/23 (Downloaded on 25/12/2022 at 02:47:12 AM) Powered by TCPDF (www.tcpdf.org)