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Rajasthan High Court - Jaipur

Dhanraj Rawal Son Of Late Sh. Munna Lal vs State Of Rajasthan on 19 July, 2022

Bench: Manindra Mohan Shrivastava, Shubha Mehta

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 10364/2022

                                    Dhanraj Rawal Son Of Late Sh. Munna Lal
                                                                                                          ----Petitioner
                                                                          Versus
                                    State Of Rajasthan And Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Vikas Kabra, Advocate For Respondent(s) :

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 19/07/2022 Issue notice to the respondents.
(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J Simple Kumawat /Lakshya Sharma/23 (Downloaded on 25/12/2022 at 02:47:12 AM) Powered by TCPDF (www.tcpdf.org)