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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(a) in Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

(a)in the case of any difficulty arising in giving effect to any provision of this Act, after the expiry of three years from the commencement of such provision;