Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 26 in The Motor Vehicles (Driving) Regulations, 2017

26. Bar on traffic impairment.

- Unless validly permitted by the competent authority under the Act or the rules made thereunder, no driver shall -i. offer goods or services of any kind on the road; orii. display any advertisement on the vehicle.