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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(1)(b) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(b)a representative of either the Medical Council of India or the All India Council for Technical Education, as the case may be depending on the course of study - Member