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[Cites 0, Cited by 0] [Section 14(14)] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(14)(b) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(b)Any premises to which electricity is to be supplied by him, for the purpose of examining and testing the electric wires fittings, works and apparatus for the use of electricity belonging to the consumer.