Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197(2)] [Section 197] [Entire Act] Union of India - Subsection Section 197(2)(b) in Constitution of India, 1950 (b)more than one month elapses from the date on which the Bill is laid before the Council without the Bill being passed by it; or