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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(1)(i) in Punjab State Legal Services Authorities Rules, 1996

(i)the Punjab State Legal Services Board constituted under rule 3 of the Punjab State Grant of Free Legal Service to the Poor Rules, 1990 (hereinafter referred to as the said Board) shall stand dissolved;