Madhya Pradesh High Court
Commissioner Of Income Tax,Jabalpur vs Yogendra Pal Mongia Judgement Given By: ... on 30 April, 2014
HIGH COURT OF MADHYA PRADESH : AT JABALPUR
M.A.I.T. No : 129 of 2004
Commissioner of Income Tax, Jabalpur
- V/s -
Yogendra Pal Mongia
Present : Hon'ble Shri Justice Rajendra Menon.
Hon'ble Justice (Smt.) Vimla Jain.
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Shri Sanjay Lal, Shri S. Dharmadhikari, Shri Sanjeev
Tuli and Shri B.S. Thakur, counsel for the appellant.
Shri L.L. Sharma, counsel for the respondent.
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Whether approved for reporting: Yes / No.
ORDER
30/04/2014 For the reasons stated in the common order passed by us today in M.A.I.T. No. 91/2004 (Commissioner of Income Tax, Jabalpur Vs. Reena Mongia), this petition is also dismissed on similar terms.
2- A copy of the order passed in M.A.I.T. No. 91/2004 be retained in this file.
( RAJENDRA MENON ) ( SMT. VIMLA JAIN )
JUDGE JUDGE
dm/-