Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Commissioner Of Income Tax,Jabalpur vs Yogendra Pal Mongia Judgement Given By: ... on 30 April, 2014

     HIGH COURT OF MADHYA PRADESH : AT JABALPUR


                          M.A.I.T. No : 129 of 2004

                    Commissioner of Income Tax, Jabalpur
                                      - V/s -
                              Yogendra Pal Mongia


Present :              Hon'ble Shri Justice Rajendra Menon.
                       Hon'ble Justice (Smt.) Vimla Jain.

--------------------------------------------------------------------------------------
               Shri Sanjay Lal, Shri S. Dharmadhikari, Shri Sanjeev
               Tuli and Shri B.S. Thakur, counsel for the appellant.

               Shri L.L. Sharma, counsel for the respondent.
 --------------------------------------------------------------------------------------
         Whether approved for reporting:                             Yes / No.


                                     ORDER

30/04/2014 For the reasons stated in the common order passed by us today in M.A.I.T. No. 91/2004 (Commissioner of Income Tax, Jabalpur Vs. Reena Mongia), this petition is also dismissed on similar terms.

2- A copy of the order passed in M.A.I.T. No. 91/2004 be retained in this file.




         ( RAJENDRA MENON )                        ( SMT. VIMLA JAIN )
              JUDGE                                      JUDGE


dm/-