Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 244 in Orissa Municipal Rules, 1953 244. When a grant is sanctioned the school authority shall forward to the Council an agreement on stamped paper to the effect that it will conduct the school in accordance with the conditions of the grant.
