Karnataka High Court
M R Sreeramulu Since Decd By His Lr vs The Management Of Bharat Electronics ... on 30 January, 2009
Author: Subhash B.Adi
Bench: Subhash B.Adi
-1-
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 30TH DAY 01:' JANUARY 200%
BEFORE
THE H()N'BLE MRJUSTICE SI}BHASH"B;§}}§ _
WRIT PETITIOH No.5mga£[2oo4 {;;;}m R§;--- 4' :_~
c/w wgrr parrxron uo.g76'1§g_goo4¢L+1-ma)'. ' '
BETWEEN 1
3. Sri. M. R. SmeIamu11£, * ~. ;
Since deceased by his
(a) Smt. Jayanthamiiaa, __ «.
W10. late Srfi, 5':-1£':lE2fi'I'E:'.Il111h1,:;' . V
Aged abo'.*it54*.yéa1~s., .
(b) Kum; "T1: -
D] oi ].ate_ Sri; v'?fi.R;'SmemmuF.u;
Aged about :23 "
(c) Kum. Shaslziflla. -_
D] (.5. late S1'i.~-M} R; SEE-cramulu,
Agézd abmlt
A11 'rssid.1'_ng at, N<2_,72, 5*' Cross,
Ct,r_1o1:1j,?,_ ¢'E, F'. fiagar H Phasc,
V .. PETITIGNERS
M] and Company. Advs.)
The Management of Bharat Electronics Limited,
-Répmgented by its Genaral Manager (Personal),
" _Banga1orc-560 013. .. RESPONDENT
(By M] s. A.G.H. Asmciatcs, Advs.)