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Rajasthan High Court - Jaipur

Managing Committee, Army Public School vs Brajesh Pandit And Ors on 29 March, 2019

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                          S.B. Civil Writs No. 6921/2014

                                    Managing Committee, Army Public School
                                                                                                         ----Petitioner
                                                                          Versus
                                    Brajesh Pandit And Ors.
                                                                                                       ----Respondent

Connected With S.B. Civil Writs No. 203/2014 Managing Committee Army

----Petitioner Versus Prem Chand Dabi Ors

----Respondent For Petitioner(s) : Mr.Anuroop Singhi with Mr.Tarun Kumar Verma For Respondent(s) : Mr.DP Sharma HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 29/03/2019 Though the matter comes up on the application under Section 226(3) of the Constitution of India for vacation of the interim order passed by this Court, this Court deems it proper to list these cases on 7th May, 2019.

List these cases on 7th May, 2019.

(ASHOK KUMAR GAUR),J Preeti/31-32 (Downloaded on 06/06/2021 at 06:28:33 AM) Powered by TCPDF (www.tcpdf.org)