Rajasthan High Court - Jaipur
Managing Committee, Army Public School vs Brajesh Pandit And Ors on 29 March, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 6921/2014
Managing Committee, Army Public School
----Petitioner
Versus
Brajesh Pandit And Ors.
----Respondent
Connected With S.B. Civil Writs No. 203/2014 Managing Committee Army
----Petitioner Versus Prem Chand Dabi Ors
----Respondent For Petitioner(s) : Mr.Anuroop Singhi with Mr.Tarun Kumar Verma For Respondent(s) : Mr.DP Sharma HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 29/03/2019 Though the matter comes up on the application under Section 226(3) of the Constitution of India for vacation of the interim order passed by this Court, this Court deems it proper to list these cases on 7th May, 2019.
List these cases on 7th May, 2019.
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