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[Cites 0, Cited by 0] [Section 162] [Entire Act]

State of Bihar - Subsection

Section 162(1) in The Bihar Panchayat Raj Act, 2006

(1)The Mukhiya of Gram Panchayat, Executive Officers of the Panchayat Samiti and the Chief Executive Officer of the Zila Parishad shall exercise general control over all officers and employees appointed/engaged by the respective Panchayats.