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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(d) in Karnataka Lake Conservation and Development Authority Act, 2014

(d)Grant approval for the Detailed Project Reports (DPRs) to be submitted to Ministry of Environment and Forests under National Plan for Conservation of Aquatic Ecosystem, grant approvals for the works to be taken up by following due process under Karnataka Transparency in Public Procurements Act, 2000;