Bombay High Court
Baburao Madhav Patil vs Smt. Shashikala Ramchandra Pimple And ... on 19 March, 2020
Author: S.C. Gupte
Bench: S.C. Gupte
sat 1/2 common order 19 March 2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION /
CIVIL APPELLATE JURISDICTION
Cause titles and appearances as notified.
CORAM : S.C. GUPTE, J.
DATE : 19 MARCH 2020 P.C. : . In view of the Notification dated 14 March 2020 issued by the
Registry of this Court, following matters are adjourned and to be listed as per the C.M.I.S. date as below :
Captions / Sr Nos. Next Date At 3.00 p.m. Matters at Sr. Nos. 1 & 2 09.04.2020 at 3.00 p.m. Passing orders Matter at Sr. No. 3 03.04.2020 For Circulation Matters at Sr. Nos. 4 to 7 08.04.2020 For Fresh Admission Matters at Sr. Nos. 8 to 19 05.05.2020 Matters at Sr. Nos. 20 to 22 17.04.2020 Matters at Sr. Nos. 23 to 37 06.05.2020 sat 2/2 common order 19 March 2020.doc For Hearing & Final Disposal Matters at Sr. Nos. 38 to 51 30.04.2020
2 In case any ad-interim / interim relief is operating till today, the said order will continue to operate till the next date.
3 Liberty to apply for an early date in case of urgency.
(S.C. GUPTE, J.) Digitally signed by Sanskruti Sanskruti A. Thakur A. Date:
Thakur 2020.03.19
00:47:58
+0530