Section 19A(9)(i) in Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938

[Cites 0, Cited by 0] [Section 19A(9)] [Section 19A] [Entire Act]

(i)if an application has been made under sub section (1) in respect of such debt to a court having jurisdiction and is pending in such court; or

Legal Document View