Delhi High Court - Orders
Saregama India Limited vs Vels Film International Limited & Anr on 8 May, 2025
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 38/2025
SAREGAMA INDIA LIMITED .....Plaintiff
Through: Ms. Amira Dhawan, Adv.
versus
VELS FILM INTERNATIONAL LIMITED & ANR .....Defendants
Through: Ms. Shloka Narayan and Ms.
Shreya Gupta, Advs. for D-2.
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 08.05.2025 I.A. 11716/2025-By D-2 seeking leave to file documents in USB Flash Drive
1. By virtue of the present application, the defendant no.2 seeks permission to file a URL https://x.com/itzmycall/status/1790969139340910632 in USB Flash Drive.
2. Issue notice.
3. Learned counsel appearing for the plaintiff accepts notice. She submits that she has no objection if the present application is allowed in terms of the reliefs sought therein.
4. For the reasons stated in the present application, the same is allowed and the learned counsel for the defendant no.2 is permitted to file the aforementioned URL in USB Flash Drive, albeit, in terms of Rule 24 of Chapter XI of the Delhi High Court (Original Side) Rules 2018.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 22:52:41
5. Let the electronic record be filed by way of an encrypted CD/ DVD/ Medium/ USD flash drive with a hash value in a non-edited form before the Registry within a period of four weeks.
6. Once the same is done, let the same accordingly form a part of the record of the present suit by way of an electronic folder in such a manner that it can be opened to view by this Court as and when required. Also let the hash value be kept separately by the Registry on the file.
7. In view of the above, the present application is disposed of.
SAURABH BANERJEE, J MAY 8, 2025/bh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 22:52:41