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Karnataka High Court

L Shankarlal Mali vs Mrs M Saroja on 30 June, 2014

Author: Mohan .M.Shantanagoudar

Bench: Mohan.M.Shantanagoudar

                           1- -


IN THE HIGH COURT OF KARNATAKA AT BANGALORE

       DATED THIS THE 30TH DAY OF JUNE, 2014

                         BEFORE

THE HON'BLE MR.JUSTICE MOHAN.M.SHANTANAGOUDAR

                R.P.NO.329 OF 2014
                        IN
           M.F.A.NO.10963 OF 2013 (CPC)



BETWEEN:

L.Shankarlal Mali
S/o Sri.Lachiramji Mali
Aged about 41 years
Residing at No.153
EWBS, 2nd Floor, 3rd A Cross
4th Main, 1st Stage, KHB Colony
Basaveshwaranagar
Bangalore - 560 079.
                                       ...Petitioner

(By Sri.B.S.Satyanand, Adv.)

AND:

1. Mrs.M.Saroja
   D/o Late Ramanna &
   W/o Mr.Y.Manjunatha
   Aged about 40 years
   R/at No.16/39, 2nd Main Road
   K.G.S.Layout
   Vijayanagar
   Bangalore - 560 040

2. Smt.L.Shylaja
   W/o B.Lokesh
   Aged about 36 years
                              2- -


     R/at No.25; Cottonpet
     Mill Road, Bangalore - 560 053

3. Mr.G.Dilip Kumar
   S/o G.Gajarajan
   Aged about 57 years
   R/at No.341, Ranga Nilaya
   52nd Cross, 8th Main Road
   4th Block, Rajajinagar
   Bangalore - 560 010.

4. Smt.Chennabasamma
   W/o S.Basavanagappa
   Aged about 65 years
   R/at No.25
   Cottonpet Mill Road
   Bangalore - 560 053
                                            ... Respondents

     This Review Petition is filed under Order 47 Rule 1
of CPC, praying to review the order dated 28.03.2014
passed in MFA No.10963/2013, on the file of the
Hon'ble High Court of Karnataka, Bangalore.

      This Review Petition coming on for admission, this
day the Court made the following:-


                        ORDER

No grounds to review. Hence, petition is rejected.

SD/-

JUDGE SS