Karnataka High Court
L Shankarlal Mali vs Mrs M Saroja on 30 June, 2014
Author: Mohan .M.Shantanagoudar
Bench: Mohan.M.Shantanagoudar
1- -
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 30TH DAY OF JUNE, 2014
BEFORE
THE HON'BLE MR.JUSTICE MOHAN.M.SHANTANAGOUDAR
R.P.NO.329 OF 2014
IN
M.F.A.NO.10963 OF 2013 (CPC)
BETWEEN:
L.Shankarlal Mali
S/o Sri.Lachiramji Mali
Aged about 41 years
Residing at No.153
EWBS, 2nd Floor, 3rd A Cross
4th Main, 1st Stage, KHB Colony
Basaveshwaranagar
Bangalore - 560 079.
...Petitioner
(By Sri.B.S.Satyanand, Adv.)
AND:
1. Mrs.M.Saroja
D/o Late Ramanna &
W/o Mr.Y.Manjunatha
Aged about 40 years
R/at No.16/39, 2nd Main Road
K.G.S.Layout
Vijayanagar
Bangalore - 560 040
2. Smt.L.Shylaja
W/o B.Lokesh
Aged about 36 years
2- -
R/at No.25; Cottonpet
Mill Road, Bangalore - 560 053
3. Mr.G.Dilip Kumar
S/o G.Gajarajan
Aged about 57 years
R/at No.341, Ranga Nilaya
52nd Cross, 8th Main Road
4th Block, Rajajinagar
Bangalore - 560 010.
4. Smt.Chennabasamma
W/o S.Basavanagappa
Aged about 65 years
R/at No.25
Cottonpet Mill Road
Bangalore - 560 053
... Respondents
This Review Petition is filed under Order 47 Rule 1
of CPC, praying to review the order dated 28.03.2014
passed in MFA No.10963/2013, on the file of the
Hon'ble High Court of Karnataka, Bangalore.
This Review Petition coming on for admission, this
day the Court made the following:-
ORDER
No grounds to review. Hence, petition is rejected.
SD/-
JUDGE SS