Section 2(2) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012
(2)The words and expressions used but not defined in these rules shall have the same meanings assigned to them in the Andhra Pradesh Excise Act, 1968 and Andhra Pradesh Excise (Import, Export and Transport of Indian Made Foreign Liquor and Foreign Liquor - Permits) Rules, 2005.
