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State of Gujarat - Section

Section 45 in Bhakta Kavi Narsinh Mehta University Act, 2015

45. Accreditation of University.

- The University shall obtain accreditation from the National Council of Assessment Accreditation (NAAC) within five years of its establishment and such other regulating bodies of the Government of India and the Government of Gujarat which are connected with the courses taken up by the University and inform the State Government about the grade provided to the University. The University shall get renewed such accreditation from time to time.