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State of West Bengal - Section

Section 40 in The West Bengal Factories Rules, 1958

40. Urinal accommodations

- Urinal accommodation shall be provided for the use of male workers and shall not be less than [60] [Substituted by Notification No. 340 L.W./L.W./IR-4/85 dated 2nd April 1986] centimeters in length for every 50 males, provided that where the number of males employed exceeds 500, it shall be sufficient if there is only one urinal for every 50 males up to the first 500 employed, and one for every 100 thereafter.In calculating the urinal accommodation required under this rule any odd number of workers less than 50 or 100, as the case may be, shall be reckoned as 50 or 100.