Section 1(3)(lxx) in The Employees' Provident Funds Scheme, 1952
(lxx)[ as respects cotton ginning, baling and pressing industry, specified in the notification of the Government of India in the Ministry of Labour, Employment and Rehabilitation (Department of Labour and Employment), No. G.S.R. 1251, dated the 23rd September, 1972, come into force on the 30th day of September, 1972;] [Inserted by G.S.R. 1490, dated 15.11.1972.]