Supreme Court - Daily Orders
Sangeeta vs Hitesh Kumar on 19 July, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.2869 OF 2016
IN
SPECIAL LEAVE PETITION (C) NO.17059 OF 2013
SANGEETA ... PETITIONER(S)
VS.
HITESH KUMAR ... RESPONDENT(S)
O R D E R
Delay condoned.
We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed. Pending applications stand disposed of.
..............J. [ANIL R. DAVE] .................J. [ADARSH KUMAR GOEL] New Delhi;
Signature Not Verified19th July, 2016. Digitally signed by SARITA PUROHIT Date: 2016.07.27 15:17:44 IST Reason: CHAMBER MATTER SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C)No.2869/2016 In SLP(C)No.17059/2013 SANGEETA Petitioner(s) VERSUS HITESH KUMAR Respondent(s) (With appln.(s) for c/delay in filing review petition) Date : 19/07/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file)