Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Sangeeta vs Hitesh Kumar on 19 July, 2016

Bench: Anil R. Dave, Adarsh Kumar Goel

                                         IN THE SUPREME COURT OF INDIA
                                          CIVIL APPELLATE JURISDICTION


                                   REVIEW PETITION (C) NO.2869 OF 2016
                                                    IN
                               SPECIAL LEAVE PETITION (C) NO.17059 OF 2013


                         SANGEETA                                 ... PETITIONER(S)

                                                        VS.

                         HITESH KUMAR                            ... RESPONDENT(S)



                                                   O R D E R

Delay condoned.

We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.

The Review Petition is, accordingly, dismissed. Pending applications stand disposed of.

..............J. [ANIL R. DAVE] .................J. [ADARSH KUMAR GOEL] New Delhi;

Signature Not Verified19th July, 2016.
Digitally signed by
SARITA PUROHIT
Date: 2016.07.27
15:17:44 IST
Reason:
CHAMBER MATTER                                       SECTION XIV

                 S U P R E M E C O U R T O F       I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C)No.2869/2016 In SLP(C)No.17059/2013 SANGEETA Petitioner(s) VERSUS HITESH KUMAR Respondent(s) (With appln.(s) for c/delay in filing review petition) Date : 19/07/2016 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file)