Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 27 in Tamil Nadu Land Improvement Schemes Act, 1959 27. Land not to lie fallow. - No person shall leave any land to lie fallow continuously for more than two years if in respect of such land any work under a scheme has been carried out.
