Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 152D] [Entire Act] State of Uttar Pradesh - Subsection Section 152D(4) in The Subsidiary Rules (4)The certificate required under clause (b) of this rule shall not be necessary in the case of the members of the Nursing Services.
