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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in National Savings Recurring Deposit Scheme, 2019

(1)On an application in Form-1 to the accounts office, an account may be opened by-
(a)a single adult; or
(b)upto three adults jointly;
(c)a guardian on behalf of a minor or a person of unsound mind; or
(d)a minor who has attained the age of ten years, in his own name.