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Delhi High Court - Orders

Pt. Deendayal Upadhyay Smriti Sansthan vs Govt Of Nct Of Delhi & Others on 16 April, 2021

Author: Vipin Sanghi

Bench: Vipin Sanghi, Rajnish Bhatnagar

                                $~SB-1.
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    W.P.(C) 3379/2020 and CM Nos. 8065-66/2021
                                     PT. DEENDAYAL UPADHYAY
                                     SMRITI SANSTHAN                                   ..... Petitioner
                                                       Through:     Mr. Yogesh Pachauri, Advocate.
                                                              versus
                                     GOVT OF NCT OF DELHI & OTHERS                     ..... Respondents
                                                       Through:     Ms. Urvi Mohan, Advocate for
                                                                    GNCTD/ BOCW Board.
                                                                    Mr. Anurag Ahluwalia, CGSC with
                                                                    Mr. Abhigyan Siddhant and Mr.
                                                                    Nitnem Singh Ghuman, Advocates
                                                                    for respondent No. 2.
                                                                    Mr. Gaurang Kanth, Mr. Shreesh
                                                                    Chadha and Mr. Aditya Dhingra,
                                                                    Advocates for respondent No. 4/
                                                                    CAG.
                                                                    Mr. Chinmoy Pradip Sharma, Sr.
                                                                    Advocate. With Mr.Kush Sharma,
                                                                    Mr. Varun Sharma and Mr. Irfan
                                                                    Hasieb, Advocates for respondent No.
                                                                    6.
                                                                    Mr. Shyel Trehan, Mr. Chirayu Jain
                                                                    and Mr. Rohan Poddar, Advocates for
                                                                    Intervenor/ NCC-CL.

                                     CORAM:
                                     HON'BLE MR. JUSTICE VIPIN SANGHI
                                     HON'BLE MR. JUSTICE RAJNISH BHATNAGAR

                                                              ORDER

% 16.04.2021 Considering the fact that the present Bench is no longer available on Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:20.04.2021 10:48 regular basis, we are inclined to direct the listing of the present matter before the same Bench which is also hearing W.P.(C) No. 2991/2020.

We are informed that the said writ petition is coming up before DB IV on 10.05.2021.

Accordingly, list the matter before DB IV on 10.05.2021 after obtaining orders of Honourable the Chief Justice.

VIPIN SANGHI, J RAJNISH BHATNAGAR, J APRIL 16, 2021 N.Khanna Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:20.04.2021 10:48