Delhi High Court - Orders
Pt. Deendayal Upadhyay Smriti Sansthan vs Govt Of Nct Of Delhi & Others on 16 April, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Rajnish Bhatnagar
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3379/2020 and CM Nos. 8065-66/2021
PT. DEENDAYAL UPADHYAY
SMRITI SANSTHAN ..... Petitioner
Through: Mr. Yogesh Pachauri, Advocate.
versus
GOVT OF NCT OF DELHI & OTHERS ..... Respondents
Through: Ms. Urvi Mohan, Advocate for
GNCTD/ BOCW Board.
Mr. Anurag Ahluwalia, CGSC with
Mr. Abhigyan Siddhant and Mr.
Nitnem Singh Ghuman, Advocates
for respondent No. 2.
Mr. Gaurang Kanth, Mr. Shreesh
Chadha and Mr. Aditya Dhingra,
Advocates for respondent No. 4/
CAG.
Mr. Chinmoy Pradip Sharma, Sr.
Advocate. With Mr.Kush Sharma,
Mr. Varun Sharma and Mr. Irfan
Hasieb, Advocates for respondent No.
6.
Mr. Shyel Trehan, Mr. Chirayu Jain
and Mr. Rohan Poddar, Advocates for
Intervenor/ NCC-CL.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 16.04.2021 Considering the fact that the present Bench is no longer available on Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:20.04.2021 10:48 regular basis, we are inclined to direct the listing of the present matter before the same Bench which is also hearing W.P.(C) No. 2991/2020.
We are informed that the said writ petition is coming up before DB IV on 10.05.2021.
Accordingly, list the matter before DB IV on 10.05.2021 after obtaining orders of Honourable the Chief Justice.
VIPIN SANGHI, J RAJNISH BHATNAGAR, J APRIL 16, 2021 N.Khanna Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:20.04.2021 10:48