Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Kerala - Section Section 93 in Kerala Land Reforms Act, 1963 93. Payment of compensation to he full discharge. - The payment of compensation in the manner specified in Section 92 shall be i full discharge of the liability for payment of compensation, and no further claim therefore shall lie.
