Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Haryana - Subsection Section 94(7) in The Haryana Motor Vehicles Rules, 1993 (7)No goods carriage shall, while carrying any animal carry any other goods except fodder necessary to feed the animals on the ways.
