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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3) in U.P. krishi Utpadan Mandi (Bisawan Sanshodhan) Niyamawali, 2016

(3)The Director may issue guidelines for settlement of disputes in respect of transactions in the markets specified under sub-rule (1) and market committees for online markets shall follow these guideline while settling any disputes referred to it.".