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[Cites 0, Cited by 0] [Section 607] [Entire Act]

Bengal Presidency - Subsection

Section 607(a) in Police Regulations, Bengal , 1943

(a)The result of every police investigation into the cases mentioned in paragraph 28 of Appendix XXIX, shall be reported in B.P. Form No. 130, to the Magistrate having jurisdiction, to the Agent or Manager of the Railway and to the Government Inspector.