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[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Uttar Pradesh - Subsection

Section 166(vi) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(vi)suffers from any of the disqualifications mentioned in clauses (a) to (m) of Section 5-A, Panchayat Raj Act: