Section 2(33)(a) in Tamil Nadu Town and Country Planning Act, 1971

[Cites 0, Cited by 0] [Section 2(33)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(33)(a) in Tamil Nadu Town and Country Planning Act, 1971

(a)used as a -

(i)school or a college (whether or not the school or college is a private educational institution within the meaning of the Tamil Nadu Private Educational Institutions (Regulation) Act, 1966 (Tamil Nadu Act 23 of 1966), or a University or other educational institution;

(ii)hostel;

(iii)library;

(iv)hospital, nursing home, dispensary, clinic, maternity centre or any other like institution;

(v)club;

(vi)lodging house;

(vii)choultry;

(viii)coffee house, boarding house or hotel or an eating house;

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State of Tamilnadu - Subsection

Section 2(33)(a) in Tamil Nadu Town and Country Planning Act, 1971