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Himachal Pradesh High Court

Deepak Bareja & Anr. vs . Union Of India & Ors. on 10 September, 2024

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Deepak Bareja & Anr. vs. Union of India & Ors.

.

CWP-2816 of 2024 10.09.2024 Present : Mr. Y.P. Sood, Advocate, for the petitioner.

Mr. Rajinder Thakur, CGC, for respondent No.1.

Mr. Nishant Khidta, Advocate, for respondent No.2.

Mr. Sikander Bhushan, Deputy Advocate General, for respondent No.3-State.

At the request of learned counsel for respondents, list after three weeks.

Jyotsna Rewal Dua Judge 10th September, 2024 (Pardeep) ::: Downloaded on - 10/09/2024 20:32:39 :::CIS