Himachal Pradesh High Court
Deepak Bareja & Anr. vs . Union Of India & Ors. on 10 September, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Deepak Bareja & Anr. vs. Union of India & Ors.
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CWP-2816 of 2024 10.09.2024 Present : Mr. Y.P. Sood, Advocate, for the petitioner.
Mr. Rajinder Thakur, CGC, for respondent No.1.
Mr. Nishant Khidta, Advocate, for respondent No.2.
Mr. Sikander Bhushan, Deputy Advocate General, for respondent No.3-State.
At the request of learned counsel for respondents, list after three weeks.
Jyotsna Rewal Dua Judge 10th September, 2024 (Pardeep) ::: Downloaded on - 10/09/2024 20:32:39 :::CIS